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[Cites 0, Cited by 2] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(c) in Patna University Act, 1976

(c)
(i)Notwithstanding anything contained in the preceding sub-sections any teaching or non-teaching employee may, after giving at least three months prior notice in writing to concerned appointing authority, retire from such date on which such a teaching or non-teaching employee has completed 32 years of qualifying service or has attained 52 years of age or from such date thereafter as may be specified in the notice :