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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(2)(e) in The Orissa Co-operative Societies Act, 1962

(e)consideration of reports of Audit, inspection and Inquiry, Annual Reports including the Annual Report of the Auditor-General, and directives of the Government, if any, and action taken by the Committee thereon;