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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(iv) in Gujarat Elementary Education Rules, 2010

(iv)In areas with high population density, the State Government/local authority may consider establishment of more than one neighbourhood school, having regard to the number of children in the age group of 6-14 years in such areas.