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[Cites 0, Cited by 0] [Section 243M(3)] [Section 243M] [Entire Act]

Union of India - Subsection

Section 243M(3)(a) in Constitution of India, 1950

(a)relating to Panchayats at the district level shall apply to the Hill areas of the District of Darjeeling in the State of West Bengal for which Darjeeling Gorkha Hill Council exists under any law for the time being in force;