Himachal Pradesh High Court
Oriental Insurance Company Ltd. vs . Ankush Kumar on 28 June, 2023
Author: Virender Singh
Bench: Virender Singh
Oriental Insurance Company Ltd. Vs. Ankush Kumar & ors .
FAO(MVA) No. 61 of 2013 28.6.2023 Present: Mr. Sahil Thakur, Advocate, vice Mr. Lalit K. Sharma, Advocate, for the appellant.
Mr. Shashi Shirshoo, Advocate, for respondent No. 1.
Ms. Dhanvanti, Advocate vice Mr. Sanjay Bhardwaj, Advocate, for respondents No. 2 and 3.
Ms. Shalini Thakur, Advocate, vice Mr. Neel r Kamal Sharma, Advocate, for respondents No. 4 and 6.
Ms. Kamakshi Tarlokta, Advocate vice Mr. B.M. Chauhan, Advocate, for respondent No. 5. In view of the request made by learned counsel appearing for the parties, list on 6.9.2023.
(Virender Singh) Judge June 28, 2023 (kalpana) ::: Downloaded on - 28/06/2023 20:34:47 :::CIS