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[Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(5)(b) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(b)The Presiding Officer shall open the packets just before commencement of the continuation poll in the presence of such persons as may be present at the polling station and commence such poll precisely at the hour fixed therefor in the order passed by the Divisional Election Authority under clause (a) of sub-rule (3).