Patna High Court - Orders
Bihar Rajya Berojgar Bheshagya Sangh & ... vs The State Of Bihar & Ors on 6 October, 2016
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1172 of 2016
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Bihar Rajya Berojgar Bheshagya Sangh & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Prashant Sinha, Adv.
For the Respondent/s : Mr. Vivek Prasad, GP-18
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4 06-10-2016On the request made on behalf of the respondents, this case is directed to be listed, on 26.10.2016, under the present heading.
(I.A. Ansari,CJ) (Dr. Ravi Ranjan, J) K.C.jha/-
U