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Patna High Court - Orders

Bihar Rajya Berojgar Bheshagya Sangh & ... vs The State Of Bihar & Ors on 6 October, 2016

Author: Ravi Ranjan

Bench: Ravi Ranjan

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.1172 of 2016
                     ======================================================
                     Bihar Rajya Berojgar Bheshagya Sangh & Ors
                                                                            .... .... Petitioner/s
                                                       Versus
                     The State of Bihar & Ors
                                                                           .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :    Mr. Prashant Sinha, Adv.
                     For the Respondent/s      : Mr. Vivek Prasad, GP-18
                     ======================================================
                     CORAM: HONOURABLE THE CHIEF JUSTICE
                                and
                                HONOURABLE DR. JUSTICE RAVI RANJAN
                     ORAL ORDER
                     (Per: HONOURABLE THE CHIEF JUSTICE)

4       06-10-2016

On the request made on behalf of the respondents, this case is directed to be listed, on 26.10.2016, under the present heading.

(I.A. Ansari,CJ) (Dr. Ravi Ranjan, J) K.C.jha/-

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