Himachal Pradesh High Court
Dr. Mini Sharma & Ors. vs . State Of H.P. & Ors. on 26 April, 2022
Bench: Sabina, Sandeep Sharma
Dr. Mini Sharma & Ors. vs. State of H.P. & Ors.
CWP No. 2517 of 2022 .
26.04.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
CWP No. 2517 of 2022 & CMP No.4691 of 2022 Notice.
r Mr. Ajay Vaidya, learned Senior Additional Advocate General, accepts notice on behalf of all the respondents, and requests for an adjournment enabling him to seek instructions.
List again on 29.04.2022.
( Sabina ) Judge (Sandeep Sharma) Judge April 26, 2022 (reena) ::: Downloaded on - 26/04/2022 20:12:36 :::CIS