Section 28(5)(a) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

(a)to examine the Annual Accounts and Budget Estimates of the Cluster University and to advise the Board of Management thereon;

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