Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Assam - Subsection Section 17(6) in The Assam Agricultural Farming Corporation Rules, 1973 (6)After a Chairman of the Board is elected in the manner detailed above, he shall assume office and conduct the rest of the proceedings of the Board meeting.
