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Union of India - Section

Section 1 in Central Excise (Advance Rulings) Rules, 2002

1. Short Title, extent and commencement.-

(1)These rules may be called the Central Excise (Advance Rulings) Amendment Rules, 2002.
(2)They extend to the whole of India.
(3)They shall come into force on the date of their publication in the Official Gazette.