Section 27 in The Information Technology (Certifying Authorities) Rules, 2000
27. Archival of Digital Signature Certificate.
- A Certifying Authority shall archive-(a)applications for issue of Digital Signature Certificates;(b)registration and verification documents of generated Digital Signature Certificates;(c)Digital Signature Certificates;(d)notices of suspension;(e)information of suspended Digital Signature Certificates;(f)information of revoked Digital Signature Certificates;(g)expired Digital Signature Certificates, for a minimum period of seven years or for a period in accordance with legal requirement.
