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Chattisgarh High Court

Manish Kashyap vs Union Of India And Ors. 11 Wp/615/2005 ... on 4 April, 2018

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                   WPS No. 2068 of 2008

                           Manish Kashyap v. Union of India & Ors.




04.04.2018          Shri M.N.Thakur, Advocate for the petitioner.

                    Shri Sudhir Bajpai, Shri C.P.Soni and Ms.Priya Mishra, Advocates for

              respective respondents.

Shri A.S.Kachhawaha, Additional A.G. for State. List this case for final hearing at motion hearing stage in the week commencing 23/04/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit