Chattisgarh High Court
Manish Kashyap vs Union Of India And Ors. 11 Wp/615/2005 ... on 4 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 2068 of 2008
Manish Kashyap v. Union of India & Ors.
04.04.2018 Shri M.N.Thakur, Advocate for the petitioner.
Shri Sudhir Bajpai, Shri C.P.Soni and Ms.Priya Mishra, Advocates for
respective respondents.
Shri A.S.Kachhawaha, Additional A.G. for State. List this case for final hearing at motion hearing stage in the week commencing 23/04/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit