Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 118 in The Multi-State Co-Operative Societies Act, 2002

118. Indemnity.—

No suit, prosecution or other legal proceedings shall lie against the Central Registrar or, any person subordinate to him or acting on authority or against any other person, in respect of anything in good faith done or purporting to have been done under this Act.