Bombay High Court
The Pr. Commissioner Of Income Tax - 3 vs M/S India Debt Management Pvt. Ltd on 9 April, 2019
Bench: Akil Kureshi, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 266 OF 2017
The Pr. Commissioner Of Income Tax - 3 ....Appellants
V/S
M/s India Debt Management Pvt. Ltd. ....Respondent
Mr A R Malhotra with Mr N A Kazi for Appellant Mr Jehangir D Mistri, Sr Counsel a/w Mr Sameer Dalal for Respondent CORAM : AKIL KURESHI & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 9th April, 2019 P.C. :
Stand over to 15/04/2019 for passing Order.
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