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Patna High Court - Orders

Rameshwar Kumar Singh & Ors vs The State Of Bihar & Ors on 7 July, 2014

Bench: Chief Justice, Ashwani Kumar Singh

   IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Letters Patent Appeal No.832 of 2013
                                      In
              Civil Writ Jurisdiction Case No. 5874 of 2009
======================================================
1. Rameshwar Kumar Singh S/O Shree Kanhaiya Singh R/O Village
Kalyanpur, P.O.- Madhopur, P.S. Barauli, Distt. Gopalganj
2. Vijay Kumar Mishra S/O Shree Anirudh Mishra R/O Mohalla- Sareya,
Ward No. 1, P.S. and Distt.- Gopalganj
3. Parmanand Mahto S/O Shree Bharan Mahto R/O Village Teer Birawan,
P.S. And Distt. Gopalganj
4. Birendra Ojha S/O Shree Parshuram Ojha R/O Village Koinee, P.O.
Manjhagarh, Distt. Gopalganj
5. Umesh Kumar        S/O Shree Basudeo Narayan Singh R/O Village
Rangruali, P.S. Maharajganj (Now Darounda), Distt. Siwan
6. Hemant Kumar Pandey S/O Shree Sudama Pandey R/O Village Balwan
Sagar, P.S. Kuchaikot, Distt. Gopalganj
7. Bijan Prasad Yadav S/O Shree Algoo Yadav R/O Village Pet Biraicha,
P.O. Mogal Biraicha, P.S. Barauli, Distt. Gopalganj
8. Ashok Kumar Gupta S/O Sheojee Sah R/O Village Pet Biraicha, P.O.
Mogal Biraicha, P.S. Barauli, Distt. Gopalganj
                                               .... ....   Petitioners- Appellants
                                   Versus
1. The State of Bihar Through The Principle Secretary, Govt. of Bihar,
Patna
2. The Law Secretary, Govt. of Bihar, Patna
3. The Chairman Selection Committee, Class IV Grade Staff, Gopalganj
Judgeship Cum The District Judge, Gopalganj
4. The Members Selection Committee,           Class IV Grade Staff, Gopalganj
Judgeship, Gopalganj, Distt. Gopalganj
5. The Hon'Ble Patna High Court, Patna, The Registrar General Patna High
Court, Patna, P.S. Kotwali, District- Patna
6. Sri Sanjeet Kumar S/O Sri Satrughan Pd. Verma Vill.- Naya Tola,
Hazipur, P.O. and District- Hazipur
7. Saiful Islam S/O Samamsul Haque Ansari, Gulzarbagh, Patna
 Patna High Court LPA No.832 of 2013 (12) dt.07-07-2014

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             8. Sanjeev Kumar Singh S/O Late Narendra Pratap Singh Vill and P.O.
             Narendrapur, Via- Jiradei, Siwan
             9. Sarwan Kumar S/O Late Mahabir Chaudhary Vill. Bahelia Bigha, P.O.-
             Tekari, District- Gaya
             10. Akhouri Sanjay Nath S/O- Late Akhouri Gupteshwar Nath, C/O- Sri
             Uday Sinha, 308, Patliputra Colony, Patna
             11. Rajesh Kumar S/O- Sri Dinanath Prasad Vill.- Sareya Sahu Chauk,
             Ward No. 2, Gopalganj
             12. Randhir Kumar S/O- Sri Uma Shankar Singh Vill. And P.O.- Udant Rai
             Ke Bangra, District- Gopalganj
             13. Mahatam Thakur S/O- Sri Bharat Thakur, Vill.- Haziapur, District-
             Gopalganj
             14. Mukesh Kumar S/O- Sri Mokhtar Singh, C/O- Daroga Singh, Adv.,
             Ararmore, Gopalganj
             15. Uma Prasad S/O- Sri Ram Sagar Prasad, Vill.- Dumra, P.O.- Barka
             Dumra, District- Bhojpur, Arra
             16. Yaswant Kumar Singh S/O- Sri Krishnanand Singh Vill. And P.O.
             Hemanpur, District- Samastipur
             17. Ajay Kumar S/O- Sheo Ratan Rai Vill.- Dahiawan, Near Pankaj
             Cinema, P.O.- Sahebganj, Disitrict- Chapra
             18. Sanjeet Kumar Singh S/O- Shri Dharam Nath Singh, Vill. And P.O.
             Deoria, Via- Pratappur, District- Chapra (Saran)
             19. Sushila Devi W/O- Shanti Bhushan Kasyap Vill.- Halar Pipra, P.O.
             Akchaibar Pipra, District- Gopalganj
             20. Amit Kumar S/O- Sri Gauri Shankar Prasad Singh Vill. And P.O.
             Baikanthpur, P.S.- Khusrupur, District- Patna
             21. Munna Kumar Das S/O- Sri Durga Das, Vill. And P.O.- Mirpur Juara,
             Via- Narawn, District- Chapra
             22. Ajay Kumar, S/o Shri Panday Nawal Kishor Road No. 1, Aadarsh
             Nagar, Phulwari Sarif, Patna
             23. Mamta Kumari W/O- Shri Sudhir Kumar, Dr. Gabrial Zins, Ujala
             Market, Hospital Road, Jahanabad
             24. Pintu Kumar Singh S/O- Sri Parshuram Singh Vill. and P.O.- Sonia, Via
             Daudpur, Chapra
             25. Kishore Kumar S/O Shri Jagarnath Prasad, Vill.- Basdila Tole Murasia,
 Patna High Court LPA No.832 of 2013 (12) dt.07-07-2014

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             P.O. Basdila Bazar, District- Gopalganj
             26. Yawar Hussain S/O- Late Zirat Hussain Mohalla- Chowalal Lane, Via
             Pahila Manzil, Patna City-8
             27. Kameshwar Prasad S/O- Moti Lal, Mohalla- Shigori, P.O.- Sasaram,
             District- Rohtas
             28. Rabindra Kumar Singh S/O Sri Basant Singh Vill. Dhanushi, P.O.
             Khataro, District- Vaishali
             29. Raj Kumar Ram S/O- Misri Ram Vill. and P.O.- Narendrapur, Via
             Ziradei, District- Siwan
             30. Bindu Shankar Mishra S/O- Sri Avinash Chandra Mishra Civil Court,
             Gopalganj
             31. Ram Bilash Singh S/O- Bikarma Bhagat Vill.- Arna Bazar, P.O.-
             Zhiigrawan, District- Gopalganj
             32. Arbind Kumar Singh S/O- Jhulan Singh, Vill.- Khaqwazepur, Bhuali
             Tola, District- Gopalganj
             33. Arjun Kumar S/O- Sri Ramashish Ram Vill. And P.O.- Chamarua, Via
             Patahi, District- Muzaffarpur
             34. Vivekanand Yadav S/O- Sri Ramlakhan Yadav Vill.- Mau Bazar, P.O.-
             Bidyapati Nagar, District- Samastipur
             35. Sanjiv Kumar Singh S/O- Sri Haricharan Rai Vill.- Khaira Toli, P.O.-
             Mitanchak, District- Patna
             36. Murari Prasad S/O- Late Hanumat Prasad House No. A/125,
             Sadhnapuri, Road No. 6/D, Gardanibagh, Patna
             37. Naushad Razak S/O- Sri Ismail Razak, Vill.- Lakhani, P.O.- Vidupur,
             Near Railway Station, at Account Section, High Court, Patna
             38. Anish Kumar S/O- Sri Jagulal C/O- C.J.M., Gaya
             39. Sanjiv Kumar Das S/O- Sri Asarphi Das, Civil Court, Gopalganj
             40. Hasmat Mian S/O- Zalil Mian, C/O- Taj Mohammad, Rajkiya
             Upchargrih, Patna High Court, Patna
             41. Rajesh Kumar S/O- Ram Naresh Thakur S.P. Kothi Ke Purab, Hajipur,
             Kachahri, P.O. and District- Gopalganj
             42. Ashok Kumar S/O- Devlal Bhagat, Water Tower, Road No. 2, Quarter
             No. C/10, Patna, G.P.O., Patna
             43. Pramod Kumar S/O- Sakaldeo Prasad Vill.- Raghunathpur, P.O. Nadwa,
             Via- Punpun, Patna
        Patna High Court LPA No.832 of 2013 (12) dt.07-07-2014

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                    44. Abhishek Kumar S/O- Indradeo Rai Vill.- Mogal Chak, P.O.-
                    Mohadinagar, District- Samastipur
                    45. Santosh Kumar S/O- Ashok Razak, D.J. Residence, Gaya
                    46. Santosh Kumar Singh S/O- Ramkrishna Prasad Vill.- Fatehpur, Via
                    Tajpur, District- Samastipur
                    47. Sujit Kumar S/O- Sri Hemant Kumar Poddar Vill- Garibnagar, Choti
                    Daulatpur, P.O.- Jamalpur, District- Munger.
                    48. Pawan Kumar Rai S/O- Sachidanand Rai Vill. And P.O.- Mukhtiyarpur,
                    Via- Dalsinghsarai, District- Samastipur
                    49. Kresentia Topo S/O- Piush Topo, Vill.- Chattarpur, P.O.- Chainpur,
                    District- Gumala (Jharkhand)
                    50. Most. Shanti Devi W/O Late Devendra Manjhi R/O Village Kabirpur,
                    P.S.- Mahamadpur (Sidhwalia) District- Gopalganj
                    51. Raj Kapoor Sahni S/O Shree Gena Sahni R/O Village- Hajiapur, P.O.
                    and P.S.- and District- Gopalganj
                                                                .... .... Respondents- Respondent/s
                    ======================================================
                    Appearance :
                    For the Appellant/s      :   Mr. Rabindra Nath Dubey, Advocate
                    For the State            : Mr. P K Verma, AAG V
                    For Respondent no. 6 to 51 : Mr. Tej Bahadur Singh, Sr. Advocate
                                                 with Dr. Mayanand Jha and Anil Kumar
                                                 Sinha, Advocates
                    ======================================================
                    CORAM: HONOURABLE THE CHIEF JUSTICE
                               and
                               HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
                    ORAL ORDER
                    (Per: HONOURABLE THE CHIEF JUSTICE)



12   07-07-2014

This Appeal under clause 10 of the Letters Patent has been preferred by the writ petitioners against the order dated 8th October 2012 made by the learned Single Judge in CWJC No. 5874 of 2009.

The appellants have challenged the appointment to Class IV service in the Civil Court of Gopalganj made pursuant to the selection process commenced in 1997.

Patna High Court LPA No.832 of 2013 (12) dt.07-07-2014 5/5

According to the appellants, some of the selected candidates were not the applicants in 1997. Nevertheless, they have been selected. The information received by the appellants also discloses that some of the persons selected have not mentioned the date of their applications. The learned Single Judge has dismissed the Writ Petition. Therefore, this Appeal.

The learned Single Judge has considered the contentions raised by the petitioners-appellants. The learned Single Judge has recorded that the persons concerned were in the interview list of 2004. That presupposes that their applications were already filed and that they had not filed the applications some day later.

In view of the finding recorded by the learned Single Judge and in absence of the Civil Court, Gopalganj, as party respondent, the Appeal does not merit interference.

Appeal is dismissed in limine.

(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) mrl U