Section 2(1)(b) in The Payment Of Bonus Act, 1965

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Union of India - Subsection

Section 2(1)(b) in The Payment Of Bonus Act, 1965

(b)if the accounts of an establishment maintained by the employer thereof are closed and balanced on any day other than the 31st day of March, then, at the option of the employer, the year ending on the day on which its accounts are so closed and balanced:

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Union of India - Subsection

Section 2(1)(b) in The Payment Of Bonus Act, 1965