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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(6)(d) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli

(d)a suit, decree or other matter relating to land shall, without prejudice to the generality of the expression, be deemed to include a suit, decree or other matter relating to the rent of tenancy of land.