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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Assam - Subsection

Section 112(1)(d) in Assam Panchayat Act, 1994

(d)give such a vice in writing in respect of the aim is native works, duties and proceedings as they think necessary, also are that all proceedings of a Zilla Parishad, Anchalik Panchayat or Gaon Panchayat are in conformity with law and annul any proceedings which is considered not to be in conformity with law and may do all things necessary to secure such conformity;