Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Mizoram - Subsection

Section 84(30) in Mizoram Excise Rules, 1983

(30)"Under Proof (U.P.)" means spirit of a strength less than that of London Proof;