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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(a) in The Handlooms (Reservation of Articles for Production) Act, 1985

(a)any article or class of articles specified in any order made under section 3 is being produced in any place in contravention of such order; or