Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Gujarat - Subsection Section 1(2) in The Bombay Public Trusts Act, 1950 (2)[ It shall extend to the whole of [State of Gujarat] [This sub-section was substituted for the original by Bombay 6 of 1960, Section 3(a).].
