Section 2(1)(j) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

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Section 2(1)(j) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(j)"Schedule" means the Schedule annexed to these Statutes;

(ja)[ "School" means a School of studies of the Institute;] [Inserted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]