Delhi High Court - Orders
Rajeev Suri vs Delhi Development Authority And Ors on 26 April, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~52 & 53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1568/2020 & CM APPL. 5484/2020
RAJEEV SURI ..... Petitioner
Through:
versus
DELHI DEVELOPMENT AUTHORITY AND ORS. ..... Respondent
Through: Mr. Manish Mohan with Devendera
Kumar, Advocates
Mr. G.S. Oberoi and Mr. Ankur
Sharma, Advocates
+ W.P.(C) 1575/2020 & CM APPLs. 5516/2020 & 7245/2020
LT. COL. ANUJ SRIVASTAVA (RETD.) AND ORS.
..... Petitioner
Through:
versus
DELHI DEVELOPMENT AUTHORITY
..... Respondent
Through: Mr. G.S. Oberoi and Mr. Ankur
Sharma, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 26.04.2022 It is already 04:30 PM. List on 24.01.2023.
SUBRAMONIUM PRASAD, J APRIL 26, 2022