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Delhi High Court - Orders

Rajeev Suri vs Delhi Development Authority And Ors on 26 April, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

$~52 & 53
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 1568/2020 & CM APPL. 5484/2020
     RAJEEV SURI                                       ..... Petitioner
                        Through:
                        versus

     DELHI DEVELOPMENT AUTHORITY AND ORS. ..... Respondent
                        Through:     Mr. Manish Mohan with Devendera
                                     Kumar, Advocates
                                     Mr. G.S. Oberoi and Mr. Ankur
                                     Sharma, Advocates

+    W.P.(C) 1575/2020 & CM APPLs. 5516/2020 & 7245/2020
     LT. COL. ANUJ SRIVASTAVA (RETD.) AND ORS.
                                                             ..... Petitioner
                  Through:
                  versus
     DELHI DEVELOPMENT AUTHORITY
                                                          ..... Respondent
                        Through:     Mr. G.S. Oberoi and Mr. Ankur
                                     Sharma, Advocates
     CORAM:
     HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                        ORDER

% 26.04.2022 It is already 04:30 PM. List on 24.01.2023.

SUBRAMONIUM PRASAD, J APRIL 26, 2022