Andhra Pradesh High Court - Amravati
Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 14 December, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. Tr.CMP No.133 of 2021
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
6. 14.12.2021 MGR,J
Sri V.Sivaprasad Reddy, learned
counsel appearing for the respondent,
states that counter is filed vide USR No.64114 of 2021.
Registry is directed to verify and put up the same.
Post on 28.12.2021. Interim order granted earlier is extended till then.
_________ MGR,J anr 2