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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in The State Agricultural Credit Corporations Act, 1968

(2)The auditor so appointed shall hold office from the conclusion of the annual general meeting of the Corporation until the conclusion of the next annual general meeting:Provided that the first auditor shall hold office until the conclusion of the first annual general meeting.