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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4)(h) in West Bengal Municipal (Building) Rules, 2007

(h)the schematic position and approximate height and the number of storeys of all other buildings within 12 metres of the site, (1) the free passage or way in front of the building;