Madhya Pradesh High Court
Heeralal Patel vs Registrar Public Trust And Sub ... on 25 March, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 WP-11157-2016 The High Court Of Madhya Pradesh WP-11157-2016 (HEERALAL PATEL Vs REGISTRAR PUBLIC TRUST AND SUB DIVISIONAL OFFICER AND OTHERS) 21 Jabalpur, Dated : 25-03-2021 Parties through their counsel. List the matter in week commencing 05.04.2021.
(PRAKASH SHRIVASTAVA) JUDGE mohsin Signature Not Verified SAN Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2021.03.26 11:14:54 IST