Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act]

State of Kerala - Subsection

Section 254(2)(vi) in Kerala Panchayat Raj Act, 1994

(vi)as to the powers of Secretary to call for information on any matter, to summon and examine witnesses and to compel the production of documents;