Punjab-Haryana High Court
Reet Singh @ Pamma @ Paramjit Singh vs State Of Haryana on 10 January, 2013
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Crl. Misc. No. M-621 of 2013(O&M)
Date of Decision:. 10.01.2013
Reet Singh @ Pamma @ Paramjit Singh
... Petitioner
vs.
State of Haryana
... Respondent
CORAM:HON'BLE MR. JUSTICE VIJENDER SINGH MALIK
Present:- Mr. Rahul Vats, Advocate
for the petitioner.
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VIJENDER SINGH MALIK,J(ORAL) Learned counsel for the petitioner wishes to withdraw the instant petition at this stage.
Dismissed as withdrawn.
January 10,2013 (VIJENDER SINGH MALIK ) Jiten JUDGE