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Punjab-Haryana High Court

Reet Singh @ Pamma @ Paramjit Singh vs State Of Haryana on 10 January, 2013

IN THE HIGH COURT OF PUNJAB & HARYANA AT

                    CHANDIGARH



                           Crl. Misc. No. M-621 of 2013(O&M)
                           Date of Decision:. 10.01.2013

Reet Singh @ Pamma @ Paramjit Singh

                                                          ... Petitioner

                           vs.

State of Haryana
                                                        ... Respondent

CORAM:HON'BLE MR. JUSTICE VIJENDER SINGH MALIK

Present:-    Mr. Rahul Vats, Advocate
             for the petitioner.
                    ---

VIJENDER SINGH MALIK,J(ORAL) Learned counsel for the petitioner wishes to withdraw the instant petition at this stage.

Dismissed as withdrawn.



January 10,2013                   (VIJENDER SINGH MALIK )
Jiten                                     JUDGE