Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Sanjai Kumar Mahanta vs The State Of Assam And 10 Ors on 21 August, 2020

Author: Achintya Malla Bujor Barua

Bench: Achintya Malla Bujor Barua

                                                                  Page No.# 1/14

GAHC010127822014




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 5575/2014

         1:SANJAI KUMAR MAHANTA
         S/O LT. NRIPENDRA NATH MAHANTA, R/O B-2, PARADISE APARTMENT,
         A.K. SINHA PATH, 5TH WEST BY LANE, R.G. BARUAH ROAD, GHY-3, DIST-
         KAMRUP METRO, ASSAM

         VERSUS

         1:THE STATE OF ASSAM AND 10 ORS
         REP. BY SECY. TO THE GOVT. OF ASSAM, IRRIGATION DEPTT, DISPUR,
         GHY-6, KAMRUP METRO, ASSAM

         2:GHANA SONOWAL
          EXECUTIVE ENGINEER
         TINSUKIA DIVISION
          IRRIGATION
         TINSUKIA-786125
         ASSAM

         3:DIMBA NATH MILI
          EXECUTIVE ENGINEER T.C.
          NAGAON CIRCLE
          IRRIGATION
          NAGAON-782001
         ASSAM

         4:PABITRA KUMAR MEDAK
          EXECUTIVE ENGINEER T.C.
          DIBRUGARH CIRCLE
          IRRIGATION
          DIBRUGARH-01
         ASSAM

         5:SUMIT DAS
          EXECUTIVE ENGINEER
                               Page No.# 2/14

DIPHU DIVISSION
IRRIGATION
DIPHU
DIST- KARBI ANGLONG
PIN-782460
ASSAM

6:JOYBINON LONGMAILAI
 EXECUTIVE ENGINEER T.C.
 CACHAR CIRCLE
 IRRIGATION
 SILCHAR-788001
ASSAM

7:BABUL CH. SONOWAL
 EXECUTIVE ENGINEER
 CHAMPAMATI DIVISION
 IRRIGATION
 DHALIGAON
 DIST- DIBRUGARH

8:HEMANTA KUMAR MILI
 EXECUTIVE ENGINEER
 IRRIGATION
 LOWER ASSAM
 CADA
 CHANDMARI
 GHY-3
ASSAM

9:MANORANJAN BRAHMA
 EXECUTIVE ENGINEER
 DHANSIRI CANAL- 2 DIVISION
 IRRIGATION
 UDALGURI
 DIST- UDALGURI
 PIN-784505
ASSAM

10:RUPAL BORA
 EXECUTIVE ENGINEER
 RANGIA DIVISION
 IRRIGATION
 RANGIA
 DIST- KAMRUP
 PIN-781354
ASSAM
                                                                 Page No.# 3/14

            11:MRIGEN BORO
             EXECUTIVE ENGINEER
             SUKLA DIVISION
             IRRIGATION
             GORESWAR
             DIST- BAKSA
             PIN-781366
            ASSA

Advocate for the Petitioner   : MR. M MORE

Advocate for the Respondent : SC, IRRIGATION




             Linked Case : WP(C) 1006/2018

            1:DILIP BORA
             DEPUTY CHIEF ADMINISTRATOR
             UPPER ASSAM CAD AUTHORITY
             NAGAON
            ASSAM
             PIN- 782001


             VERSUS

             1:THE STATE OF ASSAM AND 14 ORS.
             REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
             IRRIGATION DEPARTMENT
             DISPUR
             GUWAHATI-6
             ASSAM

             2:THE DEPUTY SECRETARY (E)
             GOVT OF ASSAM
             IRRIGATION DEPTT
             DISPUR
             GUWAHATI

             3:THE CHIEF ENGINEER
             (MINOR)
             IRRIGATION DEPTT
             CHANDMARI
             GHY- 3
                                  Page No.# 4/14


4:LOHIT CHANDRA PATHAK
SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI-6

5:M M BORO
CHIEF ENGINEER
IRRIGATION DEPTT
OFFICE OF THE CHIEF ENGINEER
CHANDMARI
GUWAHATI-3

6:BIMALA KANTA DOLEY
ADDL C E
ZONE-II
JORHAT
ASSAM

7:NAKUL CHANDRA BISWAS
CSD (1)
BTAD
KOKRAJHAR

8:BROJEN MALAKAR
CHAIRMAN CUM MD
LOWER ASSAM CAD AUTHORITY
GHY- 3

9:ACHYUT KUMAR DAS
ADDL. CE
ZONE I (1)
BARPETA

10:DIMBA NATH MILI
ADDL CE (I/C)
ZONE-III
TEZPUR

11:JOYBINAN LANGMAILAI
DIRECTOR DESIGN
O/O THE ADDL CE (1)
DIPHU

12:GHANA SONOWAL
SUPERINTENDING ENGINEER
GOALPARA INVESTIGATION CIRCLE
                                                 Page No.# 5/14


13:DHIRAJ SAIKIA
S/O- SRI BHABA TARANI SAIKIA
R/O- H NO.1
CHITRABON PATH
KALYANI NAGAR
KAHILIPARA-19
DIST- KAMRUP(M)
ASSAM

14:AJIT KUMAR SARKAR
S/O- LATE NOBIN CHANDRA SARKAR
R/O- H NO. 404
SATGAON ROAD
BAGHORBARI
GHY- 171
DIST- KAMRUP(M)
ASSAM

15:JOGEN BAISHYA
S/O- LATE ADIT BAISHYA
R/O- SOBANCHAH
P.O- KHETRIHARDIA
P.S- HAJO
GUWAHATI- 02
DIST- KAMRUP(R)
ASSAM

Advocate for the Petitioner : MR. S K GOSWAMI
Advocate for the Respondent : SC
IRRIGATION



Linked Case : WP(C) 5870/2016

1:DHIRAJ SAIKIA and 2 ORS
 S/O. SRI BHABA TARANI SAIKIA
 R/O. H.NO.-1
 CHITRABON PATH KALYANI NAGAR
 KAHILIPARA-19
 DIST. KAMRUP M
ASSAM.

2: SRI AJIT KR. SARKAR

S/O. LT. NOBIN CHANDRA SARKAR
R/O. H.NO.-404
                                                       Page No.# 6/14

SATGAON ROAD
BAGHORBARI
GHY.-171
DIST. KAMRUP M
ASSAM.

3: SRI JOGEN BAISHYA

S/O. LT. ADIT BAISHYA
R/O. SOBANCHAH
P.O. KHETRIHARDIA
P.S. HAZO
GHY.-781102
DIST. KAMRUP R
ASSAM.
VERSUS

1:THE STATE OF ASSAM AND 10 ORS
REP. BY CHIEF SECRETARY TO THE GOVT. OF ASSAM
SECRETARIAT
DISPUR
GHY.-06.

2:THE SECRETARY
TO THE GOVT. OF ASSAM
IRRIGATION DEPTT.
SECRETARIAT
DISPUR
GHY.-06.

3:THE COMMISSIONER and SECY.
TO THE GOVT. OF ASSAM
WELFARE OF PLAIN BRIBES and BACKWARD CLASSES DEPTT.
DISPUR
GHY.-06.

4:THE SECRETARY
TO THE GOVT. OF ASSAM
JUDICIAL DEPTT.
DISPUR
GHY.-06.

5:THE PRINCIPAL SECRETARY
PERSONNEL B DEPTT.
GOVT. OF ASSAM
DISPUR
GHY.-06.
                                                   Page No.# 7/14

6:SRI GOLESWAR PHUKAN
SUPERINTENDING ENGINEER CIVIL
DIBRUGARH CIRCLE
IRRIGATION DEPTT. HEAD QUARTER
DIST. DIBRUGARH
PIN-

7:SRI TRAILOKYA KR. BHUYAN
DY. CHIEF ENGINEER
IRRIGATION DEPTT.
OFFICE OF THE CHIEF ENGINEER CHANDMARI
GHY.-781003
DIST. KAMRUPM
ASSAM.

8:SRI HEMA KANTA HAZARIKA
SUPERINTENDING ENGINEER CIVIL
IRRIGATION DEPTT.
NAGAON CIRCLE
DIST. NAGAON
ASSAM.

9:HEM CHANDRA BARUAH
SON OF LATE LAKSHI RAM BARUAH
HOUSE NO. 16
BYE LANE NO. 8/1
LACHIT NAGAR
GUWAHATI- 781007.

10:SRI DILIP BORA
DEPUTY CHIEF ADMINISTRATOR
UPPER ASSAM
CAD AUTHORITY
NAGAON
PIN-782001.

11:SRI PRADIP KUMAR BORUAH
DIRECTOR DESIGN
O/O. THE ADDITIONAL C.E.I. ZONE-V
SILCHAR-788006.

Advocate for the Petitioner : MR.A BHATTACHARYA
Advocate for the Respondent : MR. P MAHANTA



Linked Case : I.A.(Civil) 1634/2016
                                                    Page No.# 8/14

1:DHIRAJ SAIKIA and 2 ORS



VERSUS

1:THE STATE OF ASSAM AND 7 ORS




Advocate for the Petitioner : MR.A BHATTACHARYA
Advocate for the Respondent :



Linked Case : I.A.(Civil) 2753/2017

1:HEM CHANDRA BARUAH



VERSUS

1:DHIRAJ SAIKIA and 10 ORS




Advocate for the Petitioner : MR.N DUTTA
Advocate for the Respondent : GA
ASSAM



Linked Case : WP(C) 6385/2015

1:MOTILAL TALUKDAR and 2 ORS.
 S/O. LT. ANURAM TALUKDAR
 BAMUNBARI
 BHAWANIPUR
 DIST. BARPETA
ASSAM. PRESENTLY RESIDING AT AGRICULTURAL COLONY
 ULUBARI
 GHY.-07. DIST. KAMRUP M
ASSAM.

2: SRI PRADIP KR. BARUAH
                                    Page No.# 9/14


S/O. LT. JOY RAM GOGOI
R/O. GANPATI ENCLAVE
JATIA
KAHILIPARA
GHY.-19.

3: SANJAI KR. MAHANTA

S/O. LT. N.N. MAHANTA
KOLONGPAR
AMALAPATTY
NAGAON
ASSAM. PRESENTLY RESIDING AT B-2
PARADISE APARTMENT
A.K. SINHA PATH
GHY.-03
DIST. KAMRUP M
ASSAM.
VERSUS

1:THE STATE OF ASSAM AND 11 ORS
REP. BY THE SECY.
IRRIGATION DEPTT.
DISPUR
GHY.-06
DIST. KAMRUP M
ASSAM.

2:THE SECY.
GOVT. OF ASSAM
WPT DEPTT.
DISPUR
GHY.-06.

3:SRI GHANA SONOWAL
THE THEN EXECUTIVE ENGINEER
TINSUKIA DIVN. IRRIGATION
TINSUKIA-786125
ASSAM.

4:SRI DIMBA NATH MILI
THE THEN EXECUTIVE ENGINEER
JORHAT DIVN. IRRIGATION
JORHAT.

5:PABITRA KR. MEDAK
THE THEN EXECUTIVE ENGINEER T.C.
                                         Page No.# 10/14

DIBRUGARH CIRCLE IRRIGATION
DIBRUGARH-786001
ASSAM.

6:SRI SUMIT DAS
THE THEN EXECUTIVE ENGINEER
DIPHU DIVN. IRRIGATION
DIPHU
DIST. KARBI ANGLONG
PIN-782460
ASSAM.

7:JOYBINON LONGMAILAI
THE THEN EXECUTIVE ENGINEER
CACHAR INVESTIGATION DIVN. IRRIGATION
SILCHAR-788001
ASSAM.

 8:BABUL CH. SONOWAL
 THE THEN EXECUTIVE ENGINEER
CHAMPAMATI DIVN.
IRRIGATION
 DHALIGAON
 DIST. BONGAIGAON.

 9:HEMANTA KR. MILI
 THE THEN EXECUTIVE ENGINEER
IRRIGATION
 LOWER ASSAM CADA
 CHANDMARI
 GHY.-781003
 ASSAM.

10:SRI MANORANJAN BRAHMA
THE THEN EXECUTIVE ENGINEER
DHANSIRI CANAL-2 DIVN.
IRRIGATION
UDALGURI
DIST. UDALGURI
PIN-784505
ASSAM.

11:SRI RUPAL BORA
THE THEN EXECUTIVE ENGINEER
RANGIA DIVN.IRRIGATION
RANGIA
DIST. KAMRUP
PIN-781354
                                                             Page No.# 11/14

ASSAM.

12:SRI MRIGEN BORO
THE THEN EXECUTIVE ENGINEER
SUKLA DIVN.IRRIGATION
GORESWAR
DIST. BAKSA
PIN-781366
ASSAM.

Advocate for the Petitioner : MR.S K GOSWAMI
Advocate for the Respondent : MRH BETALAR- 6-9 and 12R- 8
9and12



Linked Case : WP(C) 5419/2019

1:PRADIP KUMAR BARUAH AND 2 ORS.
 S/O- LATE JOY RAM GOGOI
 GANAPATI ENCLAVE
 FLAT NO. J-2
 KAHILIPARA
 GUWAHATI
 DIST- KAMRUP (M)
ASSAM

2: DEBAJYOTI CHOUDHURY
 S/O- LATE N C CHOUDHURY
 PRESENT R/O- H NO.8
 KUMARPARA
 RUPNAGAR
 BHARALUMUKH
 GHY- 9
 DIST- KAMRUP(M)
ASSAM

3: SANJAY KUMAR MAHANTA
S/O- LATE NRIPENDRA NATH MAHANTA
R/O- PARADISEAPARTMENT
FLAT NO. B-2
PARADISE APARTMENT
AK SINHA PATH
R G BARUAH ROAD
GHY- 3
DIST- KAMRUP
ASSAM
VERSUS
                                              Page No.# 12/14


1:THE STATE OF ASSAM AND 14 ORS
REP. BY THE SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI- 06

2:PRINCIPAL SECRETARY
TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI- 06

3:JOGEN BAISHYA
SUPDT ENGINEER
NORTH KAMRUP CIRCLE
IRRIGATION
NALBARI

4:AJIT KR SARKAR
DEPUTY CHIEF ADMINISTRATOR
UPPER ASSAM CAD AUTHORITY
KATIMARI
NAGAON

5:DHIRAJ SAIKIA
DIRECTOR DESIGN
MINOR IRRIGATION
OFFICE OF THE CHIEF ENGINEER
IRRIGATION
CHANDMARI
GUWAHATI- 03

6:BHAIRAB KEOT
DEPUTY CHIEF ENGINEER
MINOR
OFFICE OF THE CHIEF ENGINEER
IRRIGATION
CHANDMARI
GHY- 3

7:GHANA SONOWAL
SUPDT ENGINEER
DIBRUGARH CIRCLE
IRRIGATION
DIBRUGARH
ASSAM
                                     Page No.# 13/14

8:DIMBA NATH MILI
DIRECTOR DESIGN
OFFICE OF THE ADDL CHIEF ENGINEER
ZONE-II
IRRIGATION
TEZPUR
ASSAM

9:JOYBINON LONGMALAI
SUPDT ENGINEER
DIPHU CIRCLE
KARBI ANGLONG
ASSAM

10:PABITRA KR MEDAK
SUPDT ENGINEER
IRRIGATION
NORTH LAKHIMPUR CIRCLE
LAKHIMPUR
ASSAM

11:SUMIT DAS
SUPDT ENGINEER
SILCHAR CIRCLE
IRRIGATION
SILCHAR
ASSAM

12:BABUL CH SONOWAL
SUPDT ENGINEER
GOALPARA CIRCLE
IRRIGATION
GOALPARA
ASSAM

13:HEMANTA KR MILI
DEPUTY ADMINISTRATOR
LOWER ASSAM CABA
CHANDMARI
GHY- 3

14:MONORANJAN BRAHMA
SUPDT ENGINEER
MANGALDOI CIRCLE
IRRIGATION
MANGALDOI
ASSAM
                                                                                       Page No.# 14/14

             15:MRIGEN BORO
             SUPDT ENGINEER
             GUWAHATI CIRCLE
             IRRIGATION
             ULUBARI
             GUWAHATI

            Advocate for the Petitioner : MR. S K GOSWAMI
            Advocate for the Respondent : SC
            IRRIGATION



                                 BEFORE
            HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                            ORDER

Date : 21-08-2020 It is stated that Mr. KN Choudhury, learned senior counsel for the respondents is having some inconvenience to appear today.

In view of the above, the matters stand adjourned to be listed on 28.08.2020.

JUDGE Comparing Assistant