Gauhati High Court
Sanjai Kumar Mahanta vs The State Of Assam And 10 Ors on 21 August, 2020
Author: Achintya Malla Bujor Barua
Bench: Achintya Malla Bujor Barua
Page No.# 1/14
GAHC010127822014
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 5575/2014
1:SANJAI KUMAR MAHANTA
S/O LT. NRIPENDRA NATH MAHANTA, R/O B-2, PARADISE APARTMENT,
A.K. SINHA PATH, 5TH WEST BY LANE, R.G. BARUAH ROAD, GHY-3, DIST-
KAMRUP METRO, ASSAM
VERSUS
1:THE STATE OF ASSAM AND 10 ORS
REP. BY SECY. TO THE GOVT. OF ASSAM, IRRIGATION DEPTT, DISPUR,
GHY-6, KAMRUP METRO, ASSAM
2:GHANA SONOWAL
EXECUTIVE ENGINEER
TINSUKIA DIVISION
IRRIGATION
TINSUKIA-786125
ASSAM
3:DIMBA NATH MILI
EXECUTIVE ENGINEER T.C.
NAGAON CIRCLE
IRRIGATION
NAGAON-782001
ASSAM
4:PABITRA KUMAR MEDAK
EXECUTIVE ENGINEER T.C.
DIBRUGARH CIRCLE
IRRIGATION
DIBRUGARH-01
ASSAM
5:SUMIT DAS
EXECUTIVE ENGINEER
Page No.# 2/14
DIPHU DIVISSION
IRRIGATION
DIPHU
DIST- KARBI ANGLONG
PIN-782460
ASSAM
6:JOYBINON LONGMAILAI
EXECUTIVE ENGINEER T.C.
CACHAR CIRCLE
IRRIGATION
SILCHAR-788001
ASSAM
7:BABUL CH. SONOWAL
EXECUTIVE ENGINEER
CHAMPAMATI DIVISION
IRRIGATION
DHALIGAON
DIST- DIBRUGARH
8:HEMANTA KUMAR MILI
EXECUTIVE ENGINEER
IRRIGATION
LOWER ASSAM
CADA
CHANDMARI
GHY-3
ASSAM
9:MANORANJAN BRAHMA
EXECUTIVE ENGINEER
DHANSIRI CANAL- 2 DIVISION
IRRIGATION
UDALGURI
DIST- UDALGURI
PIN-784505
ASSAM
10:RUPAL BORA
EXECUTIVE ENGINEER
RANGIA DIVISION
IRRIGATION
RANGIA
DIST- KAMRUP
PIN-781354
ASSAM
Page No.# 3/14
11:MRIGEN BORO
EXECUTIVE ENGINEER
SUKLA DIVISION
IRRIGATION
GORESWAR
DIST- BAKSA
PIN-781366
ASSA
Advocate for the Petitioner : MR. M MORE
Advocate for the Respondent : SC, IRRIGATION
Linked Case : WP(C) 1006/2018
1:DILIP BORA
DEPUTY CHIEF ADMINISTRATOR
UPPER ASSAM CAD AUTHORITY
NAGAON
ASSAM
PIN- 782001
VERSUS
1:THE STATE OF ASSAM AND 14 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPARTMENT
DISPUR
GUWAHATI-6
ASSAM
2:THE DEPUTY SECRETARY (E)
GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI
3:THE CHIEF ENGINEER
(MINOR)
IRRIGATION DEPTT
CHANDMARI
GHY- 3
Page No.# 4/14
4:LOHIT CHANDRA PATHAK
SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI-6
5:M M BORO
CHIEF ENGINEER
IRRIGATION DEPTT
OFFICE OF THE CHIEF ENGINEER
CHANDMARI
GUWAHATI-3
6:BIMALA KANTA DOLEY
ADDL C E
ZONE-II
JORHAT
ASSAM
7:NAKUL CHANDRA BISWAS
CSD (1)
BTAD
KOKRAJHAR
8:BROJEN MALAKAR
CHAIRMAN CUM MD
LOWER ASSAM CAD AUTHORITY
GHY- 3
9:ACHYUT KUMAR DAS
ADDL. CE
ZONE I (1)
BARPETA
10:DIMBA NATH MILI
ADDL CE (I/C)
ZONE-III
TEZPUR
11:JOYBINAN LANGMAILAI
DIRECTOR DESIGN
O/O THE ADDL CE (1)
DIPHU
12:GHANA SONOWAL
SUPERINTENDING ENGINEER
GOALPARA INVESTIGATION CIRCLE
Page No.# 5/14
13:DHIRAJ SAIKIA
S/O- SRI BHABA TARANI SAIKIA
R/O- H NO.1
CHITRABON PATH
KALYANI NAGAR
KAHILIPARA-19
DIST- KAMRUP(M)
ASSAM
14:AJIT KUMAR SARKAR
S/O- LATE NOBIN CHANDRA SARKAR
R/O- H NO. 404
SATGAON ROAD
BAGHORBARI
GHY- 171
DIST- KAMRUP(M)
ASSAM
15:JOGEN BAISHYA
S/O- LATE ADIT BAISHYA
R/O- SOBANCHAH
P.O- KHETRIHARDIA
P.S- HAJO
GUWAHATI- 02
DIST- KAMRUP(R)
ASSAM
Advocate for the Petitioner : MR. S K GOSWAMI
Advocate for the Respondent : SC
IRRIGATION
Linked Case : WP(C) 5870/2016
1:DHIRAJ SAIKIA and 2 ORS
S/O. SRI BHABA TARANI SAIKIA
R/O. H.NO.-1
CHITRABON PATH KALYANI NAGAR
KAHILIPARA-19
DIST. KAMRUP M
ASSAM.
2: SRI AJIT KR. SARKAR
S/O. LT. NOBIN CHANDRA SARKAR
R/O. H.NO.-404
Page No.# 6/14
SATGAON ROAD
BAGHORBARI
GHY.-171
DIST. KAMRUP M
ASSAM.
3: SRI JOGEN BAISHYA
S/O. LT. ADIT BAISHYA
R/O. SOBANCHAH
P.O. KHETRIHARDIA
P.S. HAZO
GHY.-781102
DIST. KAMRUP R
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 10 ORS
REP. BY CHIEF SECRETARY TO THE GOVT. OF ASSAM
SECRETARIAT
DISPUR
GHY.-06.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
IRRIGATION DEPTT.
SECRETARIAT
DISPUR
GHY.-06.
3:THE COMMISSIONER and SECY.
TO THE GOVT. OF ASSAM
WELFARE OF PLAIN BRIBES and BACKWARD CLASSES DEPTT.
DISPUR
GHY.-06.
4:THE SECRETARY
TO THE GOVT. OF ASSAM
JUDICIAL DEPTT.
DISPUR
GHY.-06.
5:THE PRINCIPAL SECRETARY
PERSONNEL B DEPTT.
GOVT. OF ASSAM
DISPUR
GHY.-06.
Page No.# 7/14
6:SRI GOLESWAR PHUKAN
SUPERINTENDING ENGINEER CIVIL
DIBRUGARH CIRCLE
IRRIGATION DEPTT. HEAD QUARTER
DIST. DIBRUGARH
PIN-
7:SRI TRAILOKYA KR. BHUYAN
DY. CHIEF ENGINEER
IRRIGATION DEPTT.
OFFICE OF THE CHIEF ENGINEER CHANDMARI
GHY.-781003
DIST. KAMRUPM
ASSAM.
8:SRI HEMA KANTA HAZARIKA
SUPERINTENDING ENGINEER CIVIL
IRRIGATION DEPTT.
NAGAON CIRCLE
DIST. NAGAON
ASSAM.
9:HEM CHANDRA BARUAH
SON OF LATE LAKSHI RAM BARUAH
HOUSE NO. 16
BYE LANE NO. 8/1
LACHIT NAGAR
GUWAHATI- 781007.
10:SRI DILIP BORA
DEPUTY CHIEF ADMINISTRATOR
UPPER ASSAM
CAD AUTHORITY
NAGAON
PIN-782001.
11:SRI PRADIP KUMAR BORUAH
DIRECTOR DESIGN
O/O. THE ADDITIONAL C.E.I. ZONE-V
SILCHAR-788006.
Advocate for the Petitioner : MR.A BHATTACHARYA
Advocate for the Respondent : MR. P MAHANTA
Linked Case : I.A.(Civil) 1634/2016
Page No.# 8/14
1:DHIRAJ SAIKIA and 2 ORS
VERSUS
1:THE STATE OF ASSAM AND 7 ORS
Advocate for the Petitioner : MR.A BHATTACHARYA
Advocate for the Respondent :
Linked Case : I.A.(Civil) 2753/2017
1:HEM CHANDRA BARUAH
VERSUS
1:DHIRAJ SAIKIA and 10 ORS
Advocate for the Petitioner : MR.N DUTTA
Advocate for the Respondent : GA
ASSAM
Linked Case : WP(C) 6385/2015
1:MOTILAL TALUKDAR and 2 ORS.
S/O. LT. ANURAM TALUKDAR
BAMUNBARI
BHAWANIPUR
DIST. BARPETA
ASSAM. PRESENTLY RESIDING AT AGRICULTURAL COLONY
ULUBARI
GHY.-07. DIST. KAMRUP M
ASSAM.
2: SRI PRADIP KR. BARUAH
Page No.# 9/14
S/O. LT. JOY RAM GOGOI
R/O. GANPATI ENCLAVE
JATIA
KAHILIPARA
GHY.-19.
3: SANJAI KR. MAHANTA
S/O. LT. N.N. MAHANTA
KOLONGPAR
AMALAPATTY
NAGAON
ASSAM. PRESENTLY RESIDING AT B-2
PARADISE APARTMENT
A.K. SINHA PATH
GHY.-03
DIST. KAMRUP M
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 11 ORS
REP. BY THE SECY.
IRRIGATION DEPTT.
DISPUR
GHY.-06
DIST. KAMRUP M
ASSAM.
2:THE SECY.
GOVT. OF ASSAM
WPT DEPTT.
DISPUR
GHY.-06.
3:SRI GHANA SONOWAL
THE THEN EXECUTIVE ENGINEER
TINSUKIA DIVN. IRRIGATION
TINSUKIA-786125
ASSAM.
4:SRI DIMBA NATH MILI
THE THEN EXECUTIVE ENGINEER
JORHAT DIVN. IRRIGATION
JORHAT.
5:PABITRA KR. MEDAK
THE THEN EXECUTIVE ENGINEER T.C.
Page No.# 10/14
DIBRUGARH CIRCLE IRRIGATION
DIBRUGARH-786001
ASSAM.
6:SRI SUMIT DAS
THE THEN EXECUTIVE ENGINEER
DIPHU DIVN. IRRIGATION
DIPHU
DIST. KARBI ANGLONG
PIN-782460
ASSAM.
7:JOYBINON LONGMAILAI
THE THEN EXECUTIVE ENGINEER
CACHAR INVESTIGATION DIVN. IRRIGATION
SILCHAR-788001
ASSAM.
8:BABUL CH. SONOWAL
THE THEN EXECUTIVE ENGINEER
CHAMPAMATI DIVN.
IRRIGATION
DHALIGAON
DIST. BONGAIGAON.
9:HEMANTA KR. MILI
THE THEN EXECUTIVE ENGINEER
IRRIGATION
LOWER ASSAM CADA
CHANDMARI
GHY.-781003
ASSAM.
10:SRI MANORANJAN BRAHMA
THE THEN EXECUTIVE ENGINEER
DHANSIRI CANAL-2 DIVN.
IRRIGATION
UDALGURI
DIST. UDALGURI
PIN-784505
ASSAM.
11:SRI RUPAL BORA
THE THEN EXECUTIVE ENGINEER
RANGIA DIVN.IRRIGATION
RANGIA
DIST. KAMRUP
PIN-781354
Page No.# 11/14
ASSAM.
12:SRI MRIGEN BORO
THE THEN EXECUTIVE ENGINEER
SUKLA DIVN.IRRIGATION
GORESWAR
DIST. BAKSA
PIN-781366
ASSAM.
Advocate for the Petitioner : MR.S K GOSWAMI
Advocate for the Respondent : MRH BETALAR- 6-9 and 12R- 8
9and12
Linked Case : WP(C) 5419/2019
1:PRADIP KUMAR BARUAH AND 2 ORS.
S/O- LATE JOY RAM GOGOI
GANAPATI ENCLAVE
FLAT NO. J-2
KAHILIPARA
GUWAHATI
DIST- KAMRUP (M)
ASSAM
2: DEBAJYOTI CHOUDHURY
S/O- LATE N C CHOUDHURY
PRESENT R/O- H NO.8
KUMARPARA
RUPNAGAR
BHARALUMUKH
GHY- 9
DIST- KAMRUP(M)
ASSAM
3: SANJAY KUMAR MAHANTA
S/O- LATE NRIPENDRA NATH MAHANTA
R/O- PARADISEAPARTMENT
FLAT NO. B-2
PARADISE APARTMENT
AK SINHA PATH
R G BARUAH ROAD
GHY- 3
DIST- KAMRUP
ASSAM
VERSUS
Page No.# 12/14
1:THE STATE OF ASSAM AND 14 ORS
REP. BY THE SECRETARY TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI- 06
2:PRINCIPAL SECRETARY
TO THE GOVT OF ASSAM
IRRIGATION DEPTT
DISPUR
GUWAHATI- 06
3:JOGEN BAISHYA
SUPDT ENGINEER
NORTH KAMRUP CIRCLE
IRRIGATION
NALBARI
4:AJIT KR SARKAR
DEPUTY CHIEF ADMINISTRATOR
UPPER ASSAM CAD AUTHORITY
KATIMARI
NAGAON
5:DHIRAJ SAIKIA
DIRECTOR DESIGN
MINOR IRRIGATION
OFFICE OF THE CHIEF ENGINEER
IRRIGATION
CHANDMARI
GUWAHATI- 03
6:BHAIRAB KEOT
DEPUTY CHIEF ENGINEER
MINOR
OFFICE OF THE CHIEF ENGINEER
IRRIGATION
CHANDMARI
GHY- 3
7:GHANA SONOWAL
SUPDT ENGINEER
DIBRUGARH CIRCLE
IRRIGATION
DIBRUGARH
ASSAM
Page No.# 13/14
8:DIMBA NATH MILI
DIRECTOR DESIGN
OFFICE OF THE ADDL CHIEF ENGINEER
ZONE-II
IRRIGATION
TEZPUR
ASSAM
9:JOYBINON LONGMALAI
SUPDT ENGINEER
DIPHU CIRCLE
KARBI ANGLONG
ASSAM
10:PABITRA KR MEDAK
SUPDT ENGINEER
IRRIGATION
NORTH LAKHIMPUR CIRCLE
LAKHIMPUR
ASSAM
11:SUMIT DAS
SUPDT ENGINEER
SILCHAR CIRCLE
IRRIGATION
SILCHAR
ASSAM
12:BABUL CH SONOWAL
SUPDT ENGINEER
GOALPARA CIRCLE
IRRIGATION
GOALPARA
ASSAM
13:HEMANTA KR MILI
DEPUTY ADMINISTRATOR
LOWER ASSAM CABA
CHANDMARI
GHY- 3
14:MONORANJAN BRAHMA
SUPDT ENGINEER
MANGALDOI CIRCLE
IRRIGATION
MANGALDOI
ASSAM
Page No.# 14/14
15:MRIGEN BORO
SUPDT ENGINEER
GUWAHATI CIRCLE
IRRIGATION
ULUBARI
GUWAHATI
Advocate for the Petitioner : MR. S K GOSWAMI
Advocate for the Respondent : SC
IRRIGATION
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 21-08-2020 It is stated that Mr. KN Choudhury, learned senior counsel for the respondents is having some inconvenience to appear today.
In view of the above, the matters stand adjourned to be listed on 28.08.2020.
JUDGE Comparing Assistant