Allahabad High Court
U.P.S.R.T.C. Thru' Its Regional ... vs Ram Chandra And Others on 7 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- WRIT - C No. - 38873 of 2010 Petitioner :- U.P.S.R.T.C. Thru' Its Regional Manager Respondent :- Ram Chandra And Others Petitioner Counsel :- J.N. Singh Respondent Counsel :- C.S.C.,Siddharth Hon'ble Prakash Krishna,J.
Shri Siddharth, Advocate has filed appearance on behalf of respondent No. 1. Respondent Nos.2 & 3 are represented by the learned standing counsel. All of them are granted three weeks time to file counter affidavit. Two weeks time is granted to file rejoinder affidavit. List thereafter.
Order Date :- 7.7.2010 IB (Prakash Krishna,J) Court No. - 6 Case :- WRIT - C No. - 38873 of 2010 Petitioner :- U.P.S.R.T.C. Thru' Its Regional Manager Respondent :- Ram Chandra And Others Petitioner Counsel :- J.N. Singh Respondent Counsel :- C.S.C.,Siddharth Hon'ble Prakash Krishna,J.
In view of the fact that the respondent -workman has already attained the age of superannuation and the facts as contained in the letter dated 14.6.2010, the effect and operation of the impugned award shall remain stayed till further orders.
Order Date :- 7.7.2010 IB (Prakash Krishna,J)