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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4)(i) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(i)after filing a declaration referred to in Section 2 before the competent authority duly enclosing the approved plan for construction of the building of apartments;