Delhi High Court - Orders
Union Of India Through Mospi vs Ram Gopal Dixit on 19 September, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5252/2020 & CM APPL. 18929/2020 (Stay), CM APPL.
18930/2020 (Direction)
UNION OF INDIA THROUGH MOSPI ..... Petitioner
Through: Mr. Rahul Sharma, Mr. C.K Bhatt
and Mr. Ayush Bhatt, Advs.
versus
RAM GOPAL DIXIT ..... Respondent
Through: Mr. Lalit Bhardwaj, Mr. Jatin Anand
Dwivedi and Mr. Chaan Alam Kazi,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 19.09.2022 Learned counsel for the petitioner prays for and is granted four weeks time to file a rejoinder affidavit.
Let this petition be called again on 21.02.2023. Interim order accorded earlier to continue till the next date of listing.
YASHWANT VARMA, J.
SEPTEMBER 19, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:20.09.2022 15:23:32