Karnataka High Court
Iffco Tokyo General Insurance Company ... vs H Basanna @ Boladi Basappa on 15 December, 2009
Author: B.S.Patil
Bench: B.S.Patil
A' 4t~J<
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MFA No.9582 of 2008
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DI-IARWAD
DATED THIS THE 15TH DAY OF' DECEMBER an
BEFORE K H V C
THE HON'BLE MR.JUs.T~Ic.E B.s.éA'Ti--L' 4'
MISCELLANEOUS FIRST APPEAL N,5_'.E9I38.2'TC/~2_(A)'0§8"V 77:.
BETWEEN: V T T V 1" C
The IFFCO TOKYO General
Insurance Company L«fC"1';~,
Stragegic Business Unit, _ .L ;
KSCMF Bldg, 4&1 Floor, 31:1 Block;
No.8, Cunningham Roaciy» . "
Bangalore~56OC-5_2f.-- Represented. T
Authorised 4Sign.afét)1jy... ...APPELLAN'I'
(By Sri. S.ShV:is1r§a.j1a;Ad{{6eate)::: }
A N
1.H.Basanna @ Boiafii' Baisappa, aged ab0i1t._,5'7Vyears, S/o Hire Kanteppa, P:-/ at Acharana rasapura village, (}angavat1'1i, Uist: Koppal.
.A aBasa'vara_i @ 'Doddabasappa, '29 yeai.*s,_ S;/To Basappa Allialli, A .R/ 0 M.ar"a,li; Tq: Gangavathi, Dist? AKc'>p"pa1.
Rudvfagouda, S / 0 Basavarajagouda Police Patil, 20 years, Marali, 'Tq: Gangavathi, Dist: Koppal. ...RESPONDEN'I'S T V' '(By Sri Chandrashekar.P.Pati1, Advocate for R1) MFA N0.9582 of 2008 This misceglaneous first appeal is filed under Section 173(1) of the Motor Vehicles Act against the judgmentgand award dated 13.08.2008 in MVC No.660/2006 pasSéd,:b_y"tihe Civil Judge (Sr. Dn.) 85 M.A.C.T. at Gangavathi. ' This miscellaneous first appeal admission this day, the Court deliv__erec_l_ 4the"fo1loVvi;ng:"
Junqmsngo Counsel for the appellant~..iiles aiineino seeking to xNfihdraurflu3aPDeaLi"oi Memo is-iplaceclii onl_i:ecord'ii'_j_AppejaI is dismissed as withdrawn;
al'he anido_Linti7in '«de"pvosit_' shall be transferred to the Motor Accident lC»i_airn's for disbursal. o Sd/=3 JUDGE Kmsi