Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(14) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987 (14)"notified market area" means any area notified under sub-section (2) of section 6 as altered by any notification under sub-section (1) of section 9;
