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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(2) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(2)No action under this rule shall be taken against any person unless he has been given an opportunity to show cause in respect of the action proposed to be taken.