Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(3) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(3)Children above compulsory school age who wish to continue their education shall be permitted and encouraged to do so, and every effort shall be made to provide them with access to appropriate educational programmes.