Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997 (1)All moneys received in the Fund Account and not invested shall be deposited in such short term deposits as may be approved by the Board of Trustees.
