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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(2) in Chhattisgarh State Electricity Rules, 2006

(2)Statement containing..................pages signed by the person and received by the officer.
Signature of the owner/occupier Signature of theInspecting Officer of the premises.
Form 5[See Rule 7 (2)]Provisional Assessment Order
Ref. No........................... Date.................................