Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Sikkim - Subsection Section 70(3) in Sikkim Panchayat Act, 1993 (3)A Zilla Panchayat shall have the power to advice the State Government on all matters relating to all round development of rural areas.
