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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(xiii) in The Maharaja Sayajirao University of Baroda Act, 1949

(xiii)to make Statutes for regulating the procedure at meetings of the Senate and the Syndicate, and the transaction of their business;