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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(i) in Rajasthan Forest Subordinate Service Rules, 2015

(i)posts up to Grade Pay No. 10 (Rs.2800/-) to be filed in by direct recruitment by appointing on compassionate ground one of the dependents of member of Armed Forces/ Para-Military Forces belonging to the State who becomes permanently incapacitated on or after 1.4.1999 in any defense operation including counter insurgency operations and operations against terrorists;