Section 7(2)(a) in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(a) in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

(a)as far as practicable the manoeuvres or field firing and artillery practice should be held at a time when there is least likelihood of damage to standing crops or of interference with agricultural operations.

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State of Madhya Pradesh - Subsection

Section 7(2)(a) in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964