Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Andhra Pradesh Prohibition Act, 1995 1. Short title, extent and commencement. (1)This Act may be Andhra Pradesh Prohibition Act 1995.(2)It extends to the whole of the State of Andhra Pradesh.(3)It shall come into force on such date as the Government may by notification appoint.
