Delhi High Court - Orders
Google Llc vs Mr. P. Rajesh Ram & Ors on 11 December, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 209/2024 & I.A. 5487/2024
GOOGLE LLC .....Plaintiff
Through: Mr. Vardaan Anand, Adv.
versus
MR. P. RAJESH RAM & ORS .....Defendants
Through: Ms. Nikita Rathi, Advocates for
D-6
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 11.12.2025
1. Learned counsel for the plaintiff states that the suit may be disposed of in terms of the settlement agreement dated 29.08.2025. He states that however, the plaintiff is praying for additional directions.
2. None appears on behalf of defendant no. 1.
3. Plaintiff is directed to place on record the additional directions prayed for within three (3) days.
4. In the interest of justice, list on 19.12.2025 in the Supplementary List.
MANMEET PRITAM SINGH ARORA, J DECEMBER 11, 2025/msh This is a digitally signed order.
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