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[Cites 0, Cited by 0] [Section 26A(1)] [Section 26A] [Entire Act]

State of Gujarat - Subsection

Section 26A(1)(c) in The Gujarat Ayurved University Act, 1965

(c)the conditions under which students shall be admitted to the courses of post-graduate studies for post-graduate degrees, diplomas and other academic distinctions and to the examinations of the Board of Post-Graduate Teaching and Research;