Section 2 in The M.P. Farmers' Organisation Constitution Rules, 1999
2. Definitions.
- In these rules, unless the context otherwise requires :-(a)"Act" means the Madhya Pradesh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999;(b)"Authorised Officer" means an officer authorised by the District Collector not below the rank of a Naib Tehsildar;(c)"Forms means a form appended to these rules;(d)"Farmers Organisation" means Water Users' Association at the primary level, Distributory Committee at the secondary level and Project Committee at the project level.(e)"Notice" means notice appended to these rules.
