Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 97] [Section 34(1)] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(1)(a) in Rajasthan Excise Act, 1950 (a)if it is transferred or sublet by the holder thereof without the permission of the said authority;or