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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(3) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(3)Each Children's Home shall have a Child Care Centre or Child Guidance Clinic. The activities of Children's Home shall involve the participation of the community voluntary organisations and Non-Governmental organisations etc.